Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 396 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

396.

Under clause (3) of sect ion 81 of the Act, every person who intends to be a Registered Graduate of the University shall make an application to the Registrar in the following prescribed form and pay a fee of rupees five. He shall be entitled to register his name only in one Faculty and shall clearly specify in the application the Faculty, viz., Arts, Science, Technology, Law, Medicine, Commerce, Dentistry, Fine Arts or Ayurvedic Medicine in which he desires to be registered as a Registered Graduate.