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Supreme Court - Daily Orders

Assistant Commissioner Of Income Tax vs M/S Indian Oil Corporation Ltd. on 27 January, 2023

Author: B.R. Gavai

Bench: B.R. Gavai

                                         IN THE SUPREME COURT OF INDIA
                                          CIVIL APPELLATE JURISDICTION


                      I.A. NO(S). 124172/2022 IN/AND    CIVIL APPEAL    NO(S). 4479/2017



                         ASSISTANT COMMISSIONER, SPECIAL CIRCLE,
                         RAJASTHAN, JAIPUR                                  APPELLANT(S)


                                                    VERSUS


                         M/S INDIAN OIL CORPORATION LTD.                    RESPONDENT(S)


                                                       AND
                          IA NO(S). 124165/2022 IN/AND C.A. NO(S). 4480-4481/2017


                                                 O R D E R

Learned counsel for the appellant(s) has filed these applications for withdrawal of the appeals. The applications are allowed. Accordingly, the appeals are disposed of as withdrawn.

..............................J ( B.R. GAVAI ) NEW DELHI;

                         JANUARY 27, 2023




Signature Not Verified

Digitally signed by
Narendra Prasad
Date: 2023.02.02
17:10:21 IST
Reason:
ITEM NO.1703                 COURT NO.8                SECTION XV

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS

CIVIL APPEAL NO(S). 4479/2017 ASSISTANT COMMISSIONER, SPECIAL CIRCLE, RAJASTHAN, JAIPUR APPELLANT(S) VERSUS M/S INDIAN OIL CORPORATION LTD. RESPONDENT(S) (IA NO. 124172/2022 - WITHDRAWAL OF CASE/APPLICATION) WITH C.A. NO. 4480-4481/2017 (XV) (FOR WITHDRAWAL OF CASE / APPLICATION ON IA 124165/2022 IA No. 124165/2022 - WITHDRAWAL OF CASE/APPLICATION) Date : 27-01-2023 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE B.R. GAVAI [IN CHAMBERS] For Appellant(s) Mr. Irshad Ahmad, AOR (Not Present) For Respondent(s) Mr. Hrishikesh Baruah, AOR (Not Present) The Court made the following O R D E R None appears for the parties. The appeals are disposed of as withdrawn, in terms of the signed order.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)