Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax vs M/S Indian Oil Corporation Ltd. on 27 January, 2023
Author: B.R. Gavai
Bench: B.R. Gavai
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO(S). 124172/2022 IN/AND CIVIL APPEAL NO(S). 4479/2017
ASSISTANT COMMISSIONER, SPECIAL CIRCLE,
RAJASTHAN, JAIPUR APPELLANT(S)
VERSUS
M/S INDIAN OIL CORPORATION LTD. RESPONDENT(S)
AND
IA NO(S). 124165/2022 IN/AND C.A. NO(S). 4480-4481/2017
O R D E R
Learned counsel for the appellant(s) has filed these applications for withdrawal of the appeals. The applications are allowed. Accordingly, the appeals are disposed of as withdrawn.
..............................J ( B.R. GAVAI ) NEW DELHI;
JANUARY 27, 2023
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2023.02.02
17:10:21 IST
Reason:
ITEM NO.1703 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4479/2017 ASSISTANT COMMISSIONER, SPECIAL CIRCLE, RAJASTHAN, JAIPUR APPELLANT(S) VERSUS M/S INDIAN OIL CORPORATION LTD. RESPONDENT(S) (IA NO. 124172/2022 - WITHDRAWAL OF CASE/APPLICATION) WITH C.A. NO. 4480-4481/2017 (XV) (FOR WITHDRAWAL OF CASE / APPLICATION ON IA 124165/2022 IA No. 124165/2022 - WITHDRAWAL OF CASE/APPLICATION) Date : 27-01-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI [IN CHAMBERS] For Appellant(s) Mr. Irshad Ahmad, AOR (Not Present) For Respondent(s) Mr. Hrishikesh Baruah, AOR (Not Present) The Court made the following O R D E R None appears for the parties. The appeals are disposed of as withdrawn, in terms of the signed order.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)