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[Cites 0, Cited by 0] [Section 59(4)] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(4)(b) in U.P. Revenue Code, 2006

(b)transfer to any other [Gram Panchayat] [Substituted 'Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.] or other local authority, any land or other thing entrusted or deemed to be entrusted under sub-section (1) or sub-section (3) for superintendence, preservation, management and control;