Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(3) in Meghalaya Protection of Catchment Areas Act, 1990 (3)The Board may if it thinks necessary co-opt any person or functionality in any of its sitting to resolve any particular issue or issues.
