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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(3)(a) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959

(a)the rights to receive and to utilise water which may be available for distribution as a result of the Project; and