Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Suits Valuation Act, 1887 1. Title and extent. - This Act may be called the Suits Valuation Act, 1887 and it extends to the whole of India except the territories which immediately before the 1st November, 1956, were comprised in Part B States.
