Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Madras High Court

M/S.Maiam Global Foods Ltd vs Principal Secretary To Government on 2 April, 2024

Author: N. Sathish Kumar

Bench: N. Sathish Kumar

                                                                              WP.No.28001 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 02.04.2024

                                                     CORAM

                             THE HONOURABLE MR. JUSTICE N. SATHISH KUMAR

                                              WP.No.28001 of 2021

                  M/s.Maiam Global Foods Ltd
                  C.S.No.1 SIDCO Industrial Estate
                  MMDA Colony, Arumbakkam
                  Egmore- Nungambakkam Taluk
                  Chennai- 600 106
                  Rep by its Authorised Signatory
                  V.Thilagara                                                     .. Petitioner

                                                     Versus

                  1. Principal Secretary to Government
                  Department of Industries
                  Secretariat, Fort St.George
                  Chennai- 600 009.

                  2.State Industries Promotion Corporation of Tamil Nadu Ltd. (SIPCOT)
                  Rep by its Chairman and Managing Director
                  19-A, Rukmani Lakshmipathy Road
                  Egmore, Chennai - 600 008.

                  3. The District Collector
                  Kancheepuram District.

                  4. The Special Tahsildar (land Acquisition)
                  SIPCOT Wing III
                  Sriperumbudur Expansion Scheme - Unit- III
                  Sriperumbudur Taluk, Kancheepuram District.

                  5.The District Revenue Officer
                  Land Acquisition, SIPCOT Expansion Scheme
https://www.mhc.tn.gov.in/judis


                  1/4
                                                                                     WP.No.28001 of 2021

                  Vadagal “B” Village
                  Thirumangaiyalvar Street
                  Sriperumbudur Taluk, Kancheepuram District.

                  6. P.Natesan

                  7. ICICI bank Ltd
                  Rep by its Authorised Officer
                  Corporate Office
                  No.1, Cenotaph Road
                  Chennai- 600 018.                                                  .. Respondents


                  Prayer: Writ Petition is filed under Article 226 of the Constitution of India

                  praying to issue a Writ of Mandamus, directing the respondents 1 and 2 to re-

                  allot the acquired land situated at Vadagal “B” Village, Sriperumbudur Taluk,

                  Kancheepuram           District   under   S.Nos.142/5A1A &    142/5A1B        totally

                  admeasuring 147367.12 sq.ft., to the petitioner herein.


                                  For Petitioner      : Mr.V.Narendiran

                                  For Respondent      : Mr.A.Selvendran for R1,3,4 & 5
                                                        Special Government Pleader

                                                        Mr.P.Rajavelayutham for R2

                                                        No appearance for R3

                                                        Mr.P.Elayaperumal for R7
                                                        for M/s.Ramalingam Associates




https://www.mhc.tn.gov.in/judis


                  2/4
                                                                                     WP.No.28001 of 2021

                                                        ORDER

When the case was taken up, the learned counsel for the petitioner submitted that the petitioner is not willing to proceed with this writ petition.

Hence, seeks leave of this Court to withdraw this writ petition.

2. Recording the submissions of the learned counsel for the petitioner, this writ petition stands dismissed as withdrawn. No costs.


                                                                                         02.04.2024

                  dhk
                  Internet               :Yes/No
                  Neutral Citation       : Yes/No

                  To,

1.The Principal Secretary to Government Department of Industries Secretariat, Fort St.George Chennai- 600 009.

2.The Chairman and Managing Director State Industries Promotion Corporation of Tamil Nadu Ltd. (SIPCOT) 19-A, Rukmani Lakshmipathy Road Egmore, Chennai - 600 008.

3. The District Collector Kancheepuram District.

4. The Special Tahsildar (land Acquisition) SIPCOT Wing III Sriperumbudur Expansion Scheme - Unit- III Sriperumbudur Taluk, Kancheepuram District. https://www.mhc.tn.gov.in/judis 3/4 WP.No.28001 of 2021 N. SATHISH KUMAR, J.

dhk

5.The District Revenue Officer Land Acquisition, SIPCOT Expansion Scheme Vadagal “B” Village Thirumangaiyalvar Street Sriperumbudur Taluk, Kancheepuram District.

W.P.No.28001 of 2021

02.04.2024 https://www.mhc.tn.gov.in/judis 4/4