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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(2)The first-aid boxes or cupboards shall be distinctively marked with a red cross on a white background and shall contain the following equipment namely :-
(i)six small sterilised dressings;
(ii)three medium size sterilised dressings;
(iii)three large-size sterilised dressings;
(iv)three large-size sterilised burn dressings;
(v)one (1 oz) bottle, containing a 2 per cent, alcoholic solution of iodine;
(vi)one (1 oz) bottle containing salvolaltite having the doses and mode of administration indicated on the label;
(vii)a snake-bite lancet;
(viii)one (I oz) bottle of potassium permanganate crystals;
(ix)one pair of scissors;
(x)eye-drops;
(xi)one roll of adhesive plaster;
(xii)a bottle containing 100 tablets (each of 5 grams) of aspirin;
(xiii)ointment for burns;
(xiv)a bottle of suitable surgical antiseptic solution.