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Delhi High Court - Orders

Dharam Veer vs Uoi & Anr on 2 June, 2025

                          $~1 to 143 & 145
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          1
                          +     LA.APP. 40/2007
                                DHARAM VEER                               .....Appellant
                                                Through: Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                         and Ms. Rekha Chauhan, Advocates.
                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA.
                                                                                      Ms. Shobhana Takiar, Standing
                                                                                      Counsel with Mr. Prateek Dhir, Mr.
                                                                                      Kuljeet Singh and Mr. Shivam Takiar,
                                                                                      Advocates for DDA.
                          2
                          +         LA.APP. 42/2007
                                    SRI RAM & ANR.                                                     .....Appellants
                                                    Through:                          Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                                                      and Ms. Rekha Chauhan, Advocates.

                                                                  versus
                                    UOI & ANR.                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Advocates for UOI.
                                                                                      Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                      Ms. Supriya Udey, Advocates for
                                                                                      DDA.
                          3
                          +         LA.APP. 43/2007
                                    BED RAM                                                            .....Appellant
                                                                  Through:            Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                                                      and Ms. Rekha Chauhan, Advocates.

                                                                  versus
                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Shobhana Takiar, Standing
                                                                                      Counsel with Mr. Kuljeet Singh, Adv.
                          4
                          +         LA.APP. 44/2007
                                    ATTAR SINGH                                                        .....Appellant
                                                                  Through:            Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                                                      and Ms. Rekha Chauhan, Advocates.

                                                                  versus
                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                                                                                      Ms. Kamna Singh, Panel Counsel for
                                                                                      DDA.
                          5
                          +         LA.APP. 58/2007
                                    DULI CHAND                                                        .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus
                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          6
                          +         LA.APP. 59/2007 & CM APPL. 13373/2016
                                    BED RAM                                   .....Appellant
                                                    Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                              Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   versus
                                    UOI & ANR                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Shobhana Takiar, Standing
                                                                                      Counsel with Mr. Kuljeet Singh,
                                                                                      Advocate.
                                                                                      Ms. Kritika Gupta, Advocate for
                                                                                      DDA.
                          7
                          +         LA.APP. 1143/2008
                                    UOI & ANR.                                                          .....Appellants
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.

                                                                  versus

                                    BHOHTI DECEASED THR.LR'S                .....Respondent
                                                 Through: Mr.   Inder    Singh,     Adv.    for
                                                          Claimants/Land owners.
                                                          Ms. Kamna Singh, Advocate for
                                                          DDA.
                          8
                          +         LA.APP. 911/2010
                                    KEHAR SINGH                                                                     .....Appellant




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus
                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          9
                          +         LA.APP. 338/2015, CM APPL. 2671/2016 & 41910/2016
                                    FAKIR CHAND (DECEASED) THR LRS & ORS .....Appellants
                                                    Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                               Mr. Deepak Gola and Mr. Shivansh,
                                                               Advocates.

                                                                  versus
                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. S.A. Khan, Advocate for R-2.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          10
                          +         LA.APP. 339/2015 & CM APPL. 11804/2015




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     HUKUM SINGH SINCE DECEASED THR LRS & ORS
                                                                                .....Appellants
                                                 Through: Mr. R.B. Singh, Mr. Shivansh, Mr.
                                                          Rajan Sharma, Mr. Deepak Gola, Mr.
                                                          Krishna Kant, Advocates.

                                                                  versus
                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                      Ms. Supriya Udey, Advocates for
                                                                                      DDA.
                          11
                          +         LA.APP. 144/2019
                                    PRAKASH & ORS                                                      .....Appellants
                                                     Through:                         Mr. Dhruv Anand, Mr. Dhananjay
                                                                                      Khanna, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Kritika Gupta, Advocate for
                                                                                      DDA.
                          12
                          +         LA.APP. 230/2022
                                    SALEK RAM (DECEASED) THR LRS & ORS. .....Appellants
                                                     Through: Appearance not given.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     UNION OF INDIA & ANR.                                              .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Anuj Chaturvedi, Ms. Harshita
                                                                                      Maheshwari, Advocates for DDA.
                          13
                          +         LA.APP. 366/2022, CM APPL. 52464-65/2022
                                    SITA RAM (DECEASED) THR. LR CHAVAN & ANR.
                                                                                    .....Appellants
                                                    Through: Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                               and Ms. Rekha Chauhan, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS.                                            .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Siddharth Panda, Mr. Ritank and
                                                                                      Mr. Anil Pandey, Advocates for UOI.
                                                                                      Mr. Akhil Mittal, ASC with Ms.
                                                                                      Navita Gupta, Mr. Sidhant Garg,
                                                                                      Advs. for DDA.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          14
                          +         LA.APP. 61/2007
                                    KESAR SINGH & ORS.                                                .....Appellants
                                                    Through:                          Mr. Bhagwat Pd. Gupta, Mr. Rajesh




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          15
                          +         LA.APP. 62/2007
                                    GANGA RAM & ANR                                                   .....Appellants
                                                    Through:                          Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          16
                          +         LA.APP. 63/2007
                                    SATTO DEVI & ORS                                                  .....Appellants
                                                    Through:                          Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Mr. Sunil Kumar Jha,
                                                                                      Mr. M.S. Akhtar, Mr. Mayank Madhu
                                                                                      and Mr. Sami Sameer Siddiqui,
                                                                                      Advocates for UOI.
                                                                                      Ms. Manisha Agrawal Narain, CGSC
                                                                                      with Mr. Shivam Sharma, Mr.
                                                                                      Abhishek Kumar, Advocates
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          17
                          +         LA.APP. 64/2007
                                    ANGOORI DEVI (D) THRU. L.R.              .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     UOI & ANR                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Anuj Chaturvedi, Ms. Harshita
                                                                                      Maheshwari, Advocates for DDA.
                          18
                          +         LA.APP. 65/2007
                                    RAJ PAL                                                            .....Appellant
                                                                  Through:            Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                                                      and Ms. Rekha Chauhan, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          19
                          +         LA.APP. 66/2007
                                    KAILASH SHARMA & ANR                     .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          20
                          +         LA.APP. 73/2007
                                    TEK CHAND                                                         .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          21
                          +         LA.APP. 87/2007, CM APPL. 808-09/2019
                                    PRITAM SINGH & ORS.                                                             .....Appellants




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   Through:            Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UOI & ORS.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Ms. Meghna, Advocate for DDA.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          22
                          +         LA.APP. 412/2007
                                    GIRIRAJ & ORS.                                                    .....Appellants
                                                                  Through:            Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          23
                          +         LA.APP. 89/2007
                                    BALBIR SINGH                                                      .....Appellant
                                                                  Through:            Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr.    Pratap   Singh      Ahluwalia,
                                                                                      Advocate for DDA.
                                                                                      Mr. M.K. Singh, Advocate for DDA.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          24
                          +         LA.APP. 1234/2008
                                    HANS RAJ DECD. THR . LR'S                .....Appellant
                                                    Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                             Mr. Deepak Gola and Mr. Shivansh,
                                                             Advocates.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     UOI &ANR.                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          25
                          +         LA.APP. 1235/2008, CM APPL. 6801/2017 & 16070/2024
                                    SURYA PRAKASH & ORS.                       .....Appellants
                                                    Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                              Mr. Deepak Gola and Mr. Shivansh,
                                                              Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          26
                          +         LA.APP. 130/2009
                                    SHRI BHIK RAM                                                                   .....Appellant




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   Through:            Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          27
                          +         LA.APP. 607/2009
                                    NEKI RAM                                                          .....Appellant
                                                                  Through:            Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UOI                                                                .....Respondent
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Sapna Chauhan, Advocate for
                                                                                      DDA
                          28
                          +         LA.APP. 91/2007




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     BHIM SINGH DECD. THR.LR'S & ORS        .....Appellants
                                                 Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                           Gupta and Mr. Ganga Ram
                                                           Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                      Ms. Supriya Udey, Advocates for
                                                                                      DDA.
                          29
                          +         LA.APP. 293/2007
                                    JAGBIR SINGH                                                     .....Appellant
                                                                  Through:            Mr. Anuroop, Mr. Gaurav Bidhuri,
                                                                                      Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. M.K. Singh, Advocate for DDA.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                           30
                          +         LA.APP. 372/2007
                                    BHOPAL SINGH                                                      .....Appellant
                                                                  Through:            Mr. Dhruv Mehta, Sr. Adv. with Mr.
                                                                                      Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Gagandeep Sachdeva, Mr.
                                                                                      Harshpreet Singh Chadha & Mr.
                                                                                      Hardesh Khanna, Advs. for DDA.
                          31
                          +         LA.APP. 72/2016 & CM APPL. 11271/2016
                                    RAGHUBAR DAYAL @ RAGHUBER SINGH @ RAGHBAR
                                    SINGH & ORS                              .....Appellants
                                                    Through: Mr. Y.R. Sharma and Ms. Akshita
                                                              Sharma, Advocates for LRs of
                                                              Appellant No.2

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                           32
                          +         LA.APP. 335/2008
                                    MUNSHI DECEASED THROUGH L.R'S & ORS .....Appellants
                                                     Through: Mr. Anuroop, Mr. Gaurav Bidhuri,
                                                              Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                      Ms. Supriya Udey, Advocates for
                                                                                      DDA.
                          33
                          +         LA.APP. 500/2008
                                    BHARAT SINGH & ORS                                                .....Appellants
                                                     Through:                         Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          34
                          +         LA.APP. 501/2008
                                    ZILE SINGH (DECEASED) THROUGH L.R'S .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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                                                                                       Gupta and Mr. Ganga                  Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          35
                          +         LA.APP. 508/2008
                                    JAGWATI                                                             .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          36
                          +         LA.APP. 509/2008
                                    BIR SINGH                                                         .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          37
                          +         LA.APP. 564/2008
                                    AMAN SINGH                                                        .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          38
                          +         LA.APP. 565/2008
                                    SHASHI VERMA                                                      .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          39
                          +         LA.APP. 609/2008 & CM APPL. 917/2016
                                    NIMANT RANA & ORS.                       .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          40
                          +         LA.APP. 631/2008
                                    DINESH KUMAR & ORS.                                                .....Appellants
                                                     Through:                         Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Amit Dhalla and Mr. Sohan
                                                                                      Singh Rawat, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                                                                                      Mr. Ashok Gurnani, Mr. Manish Kr.
                                                                                      Sharma and Mr. Abhishek Singh,
                                                                                      Advocates for R-2 to 8.
                          41
                          +         LA.APP. 737/2008
                                    INDER SINGH                                                         .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   versus

                                    U.O.I & ANR                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                                                                                      Ms. Sapna Chauhan, Adv. for DDA
                          42
                          +         LA.APP. 739/2008
                                    RAMESH BASISTHA                                                     .....Appellant
                                                     Through:                         Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    U.O.I & ORS                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          43
                          +         LA.APP. 748/2008, CM APPL. 945/2011, 2181/2011 & 52896/2018
                                    DAL CHAND & ORS                             .....Appellants
                                                    Through: Appearance not given.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     U.O.I & ORS                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          44
                          +         LA.APP. 816/2008, CM APPL. 12931/2017,                                                 12932/2017,
                                    12933/2017, 36662/2017 & REVIEW PET. 132/2017
                                    KISHAN SAHAI THRU L.R'S                   .....Appellant
                                                  Through: Mr. D.S. Chauhan, Mr. Pradeep
                                                            Tokas, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          45
                          +         LA.APP. 817/2008
                                    JAGBIR & ORS                                                       .....Appellants
                                                                  Through:            Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                                                      and Ms. Rekha Chauhan, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   versus

                                    UOI & ORS                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          46
                          +         LA.APP. 876/2008
                                    RISHAL SINGH DECD. THR. LR'S                .....Appellant
                                                     Through: Mr. D.S. Chauhan, Mr. Pradeep
                                                              Tokas, Advocates.

                                                                  versus

                                    UOI & ORS.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          47
                          +         LA.APP. 966/2008
                                    RAJ KUMAR                                                           .....Appellant
                                                                  Through:            Appearance not given.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     UOI & ORS.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          48
                          +         LA.APP. 992/2008
                                    AJEET SINGH                                                       .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ORS.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          49
                          +         LA.APP. 994/2008, CM APPL. 12577-79/2017, 36659/2017 &




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     REVIEW PET. 128/2017
                                    HARI SINGH                                                          .....Appellant
                                                                  Through:            Mr. D.S. Chauhan, Mr. Pradeep
                                                                                      Tokas, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          50
                          +         LA.APP. 995/2008
                                    PREM SINGH                                                        .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          51
                          +         LA.APP. 996/2008
                                    RAJENDER PRASHAD & ORS.                   .....Appellants
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. Mohd.
                                                                                      Sueb Akhtar, Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          52
                          +         LA.APP. 1038/2008, CM APPL. 11903-04/2015
                                    UOI                                        .....Appellant
                                                    Through: Mr. Sanjay Kumar Pathak, Standing
                                                              Counsel with Ms. K.K. Kiran Pathak,
                                                              Mr. Sunil Kumar Jha, Mr. Mohd.
                                                              Sueb Akhtar, Mr. Divakar Kapil,
                                                              Advocates for UOI.
                                                    versus

                                    KHAZAN SINGH &ORS.                                                             .....Respondents
                                                 Through:                             Mr.        Inder          Singh,     Adv.     for




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Claimants/Land owners
                          53
                          +         LA.APP. 1040/2008
                                    UOI                                                                .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                  versus

                                    CHAMPA DEVI DECD. THR.LR'S              .....Respondent
                                                 Through: Mr.   Inder    Singh,     Adv.    for
                                                          Claimants/Land owners
                          54
                          +         LA.APP. 1042/2008
                                    UOI                                                                .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.

                                                                  versus

                                    RICHA RAM & ORS.                                                    .....Respondents
                                                 Through:                             Mr.   Inder    Singh,     Adv.     for
                                                                                      Claimants/Land owners
                          55
                          +         LA.APP. 1043/2008
                                    UOI                                                                .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     PHOOL SINGH & ORS.                                                  .....Respondents
                                                 Through:                             Mr.   Inder    Singh,     Adv.     for
                                                                                      Claimants/Land owners
                          56
                          +         LA.APP. 1136/2008
                                    JASWANT SINGH RANA (DECEASED) THR. LRS .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          57
                          +         LA.APP. 1141/2008
                                    UOI                                                                .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.

                                                                  versus

                                    MANSA RAM DECD. THR. LR'S & ORS.                                                .....Respondents




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   Through:            Mr.   Inder    Singh,                Adv.   for
                                                                                      Claimants/Land owners
                          58
                          +         LA.APP. 1142/2008, CM APPL. 42668-69/2023
                                    UOI                                         .....Appellant
                                                    Through: Mr. Sanjay Kumar Pathak, Standing
                                                              Counsel with Ms. K.K. Kiran Pathak,
                                                              Mr. Sunil Kumar Jha, Mr. M.S.
                                                              Akhtar and Mr. Divakar Kapil,
                                                              Advocates for UOI.
                                                              Mr. Ashutosh Kaushik, Mr. Aakash
                                                              Mohar, Advocates for DDA
                                                              Mr. Rahul Chaudhary, Adv. for
                                                              Cliamant
                                                              Mr. Sanjay Poddar, Sr. Advocate with
                                                              Ms. Mrinalini Sen, Standing Counsel
                                                              with Ms. Latika Malhotra, Mr.
                                                              Govind Kumar, Mr. Apurv Kumar,
                                                              Ms. Anamika, Advocates for DDA.
                                                              Ms. Manika Tripathy, SC with Mr.
                                                              Gautam Yadav, Mr. Sanjay Singh
                                                              Rathore, Advocates

                                                                  versus

                                    KISHORI @ BHOLA DECD. THR.LR'S & ORS. .....Respondents
                                                 Through: Mr. Rahul Chaudhary, Advocate.
                                                           Mr.   Inder    Singh,  Adv.     for
                                                           Claimants/Land owners
                          59
                          +         LA.APP. 1144/2008
                                    UOI & ANR.                                                         .....Appellants
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.

                                                                  versus

                                    NATHU & ORS.                                                        .....Respondents
                                                                  Through:            Mr. Rahul Chaudhary, Advocate.
                                                                                      Mr.   Inder    Singh,     Adv.     for
                                                                                      Claimants/Land owners
                          60
                          +         LA.APP. 1145/2008
                                    UOI                                                                .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.

                                                                  versus

                                    BALBIR & ORS.                                                       .....Respondents
                                                                  Through:            Mr. Rahul Chaudhary, Advocate.
                                                                                      Mr.   Inder    Singh,     Adv.     for
                                                                                      Claimants/Land owners
                          61
                          +         LA.APP. 1146/2008, CM APPL. 11470-71/2015
                                    UOI                                        .....Appellant
                                                    Through: Mr. Sanjay Kumar Pathak, Standing
                                                              Counsel with Ms. K.K. Kiran Pathak,
                                                              Mr. Sunil Kumar Jha, Mr. M.S.
                                                              Akhtar and Mr. Divakar Kapil,
                                                              Advocates for UOI.

                                                                  versus




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     HARI KISHAN DECD. THR.LR'S & ORS.        .....Respondents
                                                 Through: Mr. Neeraj Kumar, Advocate for
                                                           DDA
                                                           Mr. Rahul Chaudhary, Advocate.
                                                           Mr.    Inder   Singh,     Adv.     for
                                                           Claimants/Land owners
                          62
                          +         LA.APP. 1147/2008
                                    UOI & ANR.                                                          .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.

                                                                  versus

                                    SOHAN THR.HIS LR'S                                                  .....Respondent
                                                  Through:                            Mr. Rahul Chaudhary, Advocate.
                                                                                      Mr.   Inder    Singh,     Adv.    for
                                                                                      Claimants/Land owners
                          63
                          +         LA.APP. 1148/2008
                                    UOI                                                                .....Appellant
                                                    Through:                          Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   versus

                                    KHAZAN SINGH DECD. THR. LR'S            .....Respondent
                                                 Through: Mr. Rahul Chaudhary, Advocate.
                                                          Mr.    Inder   Singh,     Adv.    for
                                                          Claimants/Land owners
                          64
                          +         LA.APP. 1204/2008
                                    DEVENDER KUMAR TRIGUNA                   .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          65
                          +         LA.APP. 1238/2008
                                    CHINTA                                                              .....Appellant
                                                    Through:                          Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     UOI & ANR.                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          66
                          +         LA.APP. 89/2009
                                    OM PRAKASH (SINCE DECEASED) THROUGH LRS
                                                                                                           .....Appellant
                                                                  Through:            Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UOI & ORS.                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Anuj Chaturvedi, Ms. Harshita
                                                                                      Maheshwari and Mr. Mohit Sharma,
                                                                                      Advocates.
                                                                                      Ms. Sapna Chauhan, Adv. for DDA
                          67
                          +         LA.APP. 528/2009
                                    SHER SINGH (DECEASED) THR. LRS            .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          68
                          +         LA.APP. 550/2009
                                    GUNI RAM DECD THR LRS                     .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Neeraj Kumar, Advocate for DD
                          69
                          +         LA.APP. 551/2009




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     RANJIT KUMAR TRIGUNA                  .....Appellant
                                                 Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                          Gupta and Mr. Ganga Ram
                                                          Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          70
                          +         LA.APP. 552/2009
                                    JAGDIP KUMAR TRIGUNA                      .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          71
                          +         LA.APP. 553/2009
                                    BAHADUR DECD THR LRS                      .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Ms. Kamna Singh, Advocate for
                                                                                      DDA.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          72
                          +         LA.APP. 556/2009
                                    ATTAR SINGH DECD THR LRS                  .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                            .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          73
                          +         LA.APP. 559/2009 & CM APPL. 41913/2019
                                    PEHLAD                                    .....Appellant
                                                    Through: Mr. R.B. Singh, Mr. Deepak Gola and
                                                             Mr. Shivam Wadhwa, Advocates.
                                                             Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          74
                          +         LA.APP. 560/2009 & CM APPL. 14064/2015




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                     AJIT SINGH                                                          .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          75
                          +         LA.APP. 576/2009 & CM APPL. 14065/2015
                                    NARENDER KUMAR TRIGUNA                   .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          76
                          +         LA.APP. 580/2009, CM APPL. 14066/2015
                                    KESAR SINGH & ORS                        .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara and Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          77
                          +         LA.APP. 595/2009 & CM APPL. 14010/2015
                                    PREM RAJ & ORS                             .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.
                                                             Mr. Prashant Katara and Mr. Aman
                                                             Sinha, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          78
                          +         LA.APP. 618/2009, CM APPL. 11472-73/2015
                                    BADLEY                                      .....Appellant
                                                    Through: Mr.     Inder   Singh,     Adv.                               for




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                                                                                       Claimants/Land owners

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Gaganmeet Singh Sachdeva, Mr.
                                                                                      Harpreeet Singh Chadha, Advocates
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          79
                          +         LA.APP. 647/2009, CM APPL. 8877-79/2025
                                    MEHAR CHAND & ORS                       .....Appellants
                                                    Through: Mr. Anuroop, Mr. Gaurav Bidhuri,
                                                               Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                      Ms. Supriya Udey, Advocates for
                                                                                      DDA.




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                           80
                          +         LA.APP. 650/2009
                                    PREM RAJ & ORS                                                   .....Appellants
                                                     Through:                         Mr. Anuroop, Mr. Gaurav Bidhuri,
                                                                                      Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Kartik Jindal, Ms. Palak Gupta,
                                                                                      Ms. Supriya Udey, Advocates for
                                                                                      DDA.
                          81
                          +         LA.APP. 101/2010, CM APPL. 14013/2015
                                    RATTO DEVI DECD THR LRS & ORS              .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          82
                          +         LA.APP. 253/2010 & CM APPL. 14060/2015
                                    RAM PAT                                    .....Appellant
                                                    Through: Mr. S.K. Rout, Ms. Parmita Nath, Ms.




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                                                                                       Alka Singh,                Mr.       Naveen   K.,
                                                                                      Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          83
                          +         LA.APP. 263/2010 & CM APPL. 14068/2015
                                    RAMESH & ANR                             .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          84
                          +         LA.APP. 264/2010 & CM APPL. 14069/2015
                                    HARI SINGH DECD THR LRS                    .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.
                                                             Mr. Prashant Katara and Mr. Aman
                                                             Sinha, Advocates.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          85
                          +         LA.APP. 311/2010, CM APPL. 14014/2015 & 6488/2017
                                    MAMRAJ & ORS                               .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          86
                          +         LA.APP. 314/2010
                                    LAKHMI CHAND & ORS                                                .....Appellants
                                                     Through:                         Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                            .....Respondents




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                   Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Gagandeep Sachdeva, Mr.
                                                                                      Harshpreet Singh Chadha & Mr.
                                                                                      Hardesh Khanna, Advs. for DDA.
                          87
                          +         LA.APP. 315/2010 & CM APPL. 14063/2015
                                    JAGGAN & ORS                             .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          88
                          +         LA.APP. 316/2010 & CM APPL. 14062/2015
                                    RAMESH DECD THR LRS & ORS                .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.
                          89
                          +         LA.APP. 380/2010
                                    KESAR SINGH & ORS                                                   .....Appellants
                                                     Through:                         Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.
                                                                                      Mr. Prashant Katara, Mr. Aman
                                                                                      Sinha, Advocates.

                                                                  versus

                                    UOI                                                                .....Respondent
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                          90
                          +         LA.APP. 454/2010, CM APPL. 14079/2015 & 21034/2019
                                    DAYA KISHAN DECD THR LRS & ORS             .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                           91
                          +         LA.APP. 677/2010, CM APPL. 12572-74/2017, 36669/2017 &
                                    REVIEW PET. 127/2017
                                    OM PRAKASH & ANR                                                    .....Appellants
                                                 Through:                             Mr. D.S. Chauhan, Mr. Pradeep
                                                                                      Tokas, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Anuj Chaturvedi, Ms. Harshita
                                                                                      Maheshwari, Advocates for DDA.
                          92
                          +         LA.APP. 678/2010 & CM APPL. 14058/2015
                                    SHRI CHANDERMAN @ CHANDER SINGH .....Appellant
                                                    Through: Appearance not given.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          93
                          +         LA.APP. 679/2010, CM APPL. 12927-29/2017, 36664/2017 &
                                    REVIEW PET. 131/2017
                                    RAM SINGH DECD THR LRS & ORS        .....Appellants
                                                 Through: Mr. D.S. Chauhan, Mr. Pradeep




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                                                                                       Tokas, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Roshan Lal and Mr. Bhuvan
                                                                                      Goel, Advocates for DDA.
                          94
                          +         LA.APP. 682/2010 & CM APPL. 14067/2015
                                    MOOL CHAND DECD THR LRS                    .....Appellant
                                                    Through: Appearance not given.

                                                                  versus

                                    UNION OF INDIA                                                      .....Respondent
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          95
                          +         LA.APP. 683/2010
                                    YASH PAL & ORS                                                      .....Appellants
                                                     Through:                         Mr. D.S. Chauhan, Mr. Pradeep
                                                                                      Tokas, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Ms. Nain Singh, Advocates
                                                                                      for DDA
                          96
                          +         LA.APP. 699/2010
                                    NAIN SINGH THR LRS                                                  .....Appellant
                                                     Through:                         Appearance not given.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Manika Tripathy, Standing
                                                                                      Counsel with Mr. Prabhav Ralli, Mr.
                                                                                      Devvrat Arya, Ms. Deeya Mittal,
                                                                                      Advocates for DDA
                          97
                          +         LA.APP. 765/2010 & CM APPL. 14073/2015
                                    DAL CHAND & ORS                          .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                             .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          98
                          +         LA.APP. 827/2010 & CM APPL. 14012/2015
                                    BHOOP SINGH DECD THRU LRS                .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          99
                          +         LA.APP. 1070/2010, CM APPL. 14080/2015, 37746-47/2022
                                    RAM KISHAN DECD THRU LRS & ORS              .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          100
                          +         LA.APP. 15/2011 & CM APPL. 14081/2015
                                    MUSSADI DECD THR LRS                      .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          101
                          +         LA.APP. 29/2011
                                    DAL CHAND & ANR                                                   .....Appellants
                                                    Through:                          Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA                                                      .....Respondent
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          102
                          +         LA.APP. 39/2011
                                    UMA DHOWAN & ORS                                                    .....Appellants
                                                    Through:                          Mr.   Inder    Singh,     Adv.    for
                                                                                      Claimants/Land owners

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Tushar Sannu, Panel Counsel
                                                                                      with Mr. Sourav Verma, Advocate for
                                                                                      DDA.
                          103
                          +         LA.APP. 54/2011
                                    KARAN SINGH                                                        .....Appellant
                                                                  Through:            Mr. Brijesh Chaudhary, Mr. Prins
                                                                                      Kumar, Advocates

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Kumar, Advocates for DDA
                                                                                      Mr. M.K. Singh, Advocate for DDA.
                          104
                          +         LA.APP. 140/2011, CM APPL. 14071/2015, 15510-11/2025
                                    RANJEET SINGH DECD THR LRS                  .....Appellant
                                                    Through: Mr. S.K. Rout, Ms. Parmita Nath, Ms.
                                                               Alka Singh, Mr. Naveen K.,
                                                               Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          105
                          +         LA.APP. 155/2011 & CM APPL. 14070/2015
                                    JASPAL SINGH (DEC) THRU.LRS              .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                           .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          106
                          +         LA.APP. 156/2011 & CM APPL. 14011/2015




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                                     BED RAM                                                           .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UOI & ANR                                                          .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Shobhana Takiar, Standing
                                                                                      Counsel with Mr. Kuljeet Singh,
                                                                                      Advocate.
                          107
                          +         LA.APP. 251/2011 & CM APPL. 14015/2015
                                    HARI CHAND                                .....Appellant
                                                    Through: Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                             and Ms. Rekha Chauhan, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          108
                          +         LA.APP. 708/2011 & CM APPL. 3077/2017
                                    LEKH RAM                                 .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.




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                                                                                       Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          109
                          +         LA.APP. 716/2011
                                    GOPAL SINGH & ORS                                                 .....Appellants
                                                     Through:                         Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv




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                                                                                       Kumar, Advocates for DDA
                          110
                          +         LA.APP. 5/2012, CM APPL. 33879-80/2024
                                    SURJAN & ORS                               .....Appellants
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          111
                          +         LA.APP. 6/2012
                                    GIAN CHAND DECD THR LRS & ORS           .....Appellants
                                                   Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                            Gupta and Mr. Ganga Ram
                                                            Upadhyay, Advocates.
                                                            Ms. Nidhi Raman, Advocate for R-
                                                            2/DDA.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Advocates for UOI.
                                                                                      Ms. Nidhi Raman CGSC with Mr.
                                                                                      Arnav Mittal, Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                          112
                          +         LA.APP. 10/2012 & CM APPL. 44574/2022
                                    ANANT RAM & ANR                           .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Kritika Gupta, Advocate for
                                                                                      DDA.
                          113
                          +         LA.APP. 13/2012
                                    BUDHAN DECD THRU LRS                     .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA

                          114
                          +         LA.APP. 37/2012 & CM APPL. 14072/2015
                                    DAROGA DECD THR LRS & ORS                  .....Appellants
                                                    Through: Mr. N.S. Chechi, Mr. Vaibhal Chechi
                                                              and Ms. Rekha Chauhan, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          115
                          +         LA.APP. 218/2012
                                    NET RAM THROUGH LRS AND ANR               .....Appellants
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UOI AND ANR                                                        .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          116
                          +         LA.APP. 223/2012
                                    HARI SINGH THROUGH LRS                    .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UOI AND ANR                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                                                                                      Mr. Tarunvir Singh Khehar and Ms.
                                                                                      Guneet B. Khehar, Advocates for
                                                                                      DDA.
                          117
                          +         LA.APP. 49/2013, CM APPL. 5014-15/2019
                                    SAMARTA LRS AND ORS                       .....Appellants
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram




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                                                                                       Upadhyay, Advocates.

                                                                  versus

                                    UOI AND ANR                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          118
                          +         LA.APP. 51/2013 & CM APPL. 14061/2015
                                    NET RAM                                   .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UOI AND ANR                                                         .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Mrinalini Sen, Ms. Lucy
                                                                                      Lalrentlaungi, Advocates for DDA
                          119
                          +         LA.APP. 85/2015 & CM APPL. 2272/2015
                                    LAKHMI CHAND & ORS                        .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus




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                                     UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          120
                          +         LA.APP. 86/2015, CM APPL. 2282/2015 & 19952/2023
                                    JUGAL KISHORE & ORS                        .....Appellants
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.
                                                               Mr. Gaurav Kakar and Mr. Lakshay
                                                               Raheja, Advocates for LR of
                                                               Appellant No.1.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          121
                          +         LA.APP. 390/2015




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                                     VIRENDER SINGH (SINCE MISSING) THR LRS & ORS
                                                                                 .....Appellants
                                                 Through: Mr. R.B. Singh, Mr. Deepak Gola and
                                                           Mr. Rajan Sharma, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Latika Malhotra, Mr.
                                                                                      Govind Kumar, Mr. Apurv Kumar,
                                                                                      Ms. Anamika, Advocates for DDA.
                          122
                          +         LA.APP. 423/2015
                                    HARI KISHAN (DECEASED) THR LEGAL HEIRS .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA




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                           123
                          +         LA.APP. 426/2015
                                    NATHU (DECEASED) THR LRS                  .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Latika Malhotra, Advocate for
                                                                                      DDA
                          124
                          +         LA.APP. 445/2015
                                    NATHU (DECEASED) THR LRS                  .....Appellant
                                                     Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                              Gupta and Mr. Ganga Ram
                                                              Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Kumar, Advocates for DDA
                          125
                          +         LA.APP. 14/2016 & CM APPL. 354/2016
                                    NAIN SINGH (DECEASED) THR HIS LRS         .....Appellant
                                                    Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                              Mr. Deepak Gola and Mr. Shivansh,
                                                              Advocates.

                                                                  versus

                                    UNION OF INDIA                                                      .....Respondent
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          126
                          +         LA.APP. 18/2016
                                    MAHIPAL (DECEASED) THR LRS               .....Appellant
                                                    Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                             Mr. Deepak Gola and Mr. Shivansh,
                                                             Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Siddharth Panda, Mr. Ritank and




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Anil Pandey, Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          127
                          +         LA.APP. 19/2016
                                    CHHATTAR SINGH                                                    .....Appellant
                                                    Through:                          Mr. R.B. Singh, Mr. Rajan Sharma
                                                                                      Mr. Deepak Gola and Mr. Shivansh,
                                                                                      Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Latika Malhotra, Advocate for
                                                                                      DDA.
                                                                                      Mr. Siddharth Panda, Mr. Ritank and
                                                                                      Mr. Anil Pandey, Advocates for UOI.
                          128
                          +         LA.APP. 173/2016 & CM APPL. 9203/2020
                                    RAM SAROOP THROUGH LRS                   .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UOI AND ANR                                                        .....Respondents
                                                                  Through:            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA

                          129
                          +         LA.APP. 196/2016, CM APPL. 37755/2018 & 28909/2024
                                    BUDH RAM @ BUDH SINGH (DECEASED) THR LRS & ORS
                                                                                    .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.
                                                               Mr. Ravi Dutt Sharma, Mr. Rajat
                                                               Sharma, Ms. Ruchika Sharma and
                                                               Mr. Chetan Sharma, Advocates for
                                                               LR III (a & c)

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          130
                          +         LA.APP. 292/2016 & CM APPL. 37754/2018




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                                     HARI KISHAN SHARMA & ORS               .....Appellants
                                                  Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                           Gupta and Mr. Ganga Ram
                                                           Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Neeraj Kumar, Advocate for
                                                                                      DDA.
                          131
                          +         LA.APP. 11/2017 & CM APPL. 942/2017
                                    SHASHI KUMAR                              .....Appellant
                                                    Through: Mr. R.B. Singh, Mr. Rajan Sharma
                                                              Mr. Deepak Gola and Mr. Shivansh,
                                                              Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          132
                          +         LA.APP. 256/2017




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                                     POOJA                                                             .....Appellant
                                                                  Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Ms. Latika Malhotra, Advocate for
                                                                                      DDA
                          133
                          +         LA.APP. 287/2017 & CM APPL. 31509/2017
                                    MEHAR CHAND & ORS                        .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          134
                          +         LA.APP. 131/2018




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                                     UNION OF INDIA                                                      .....Appellant
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Siddharth Panda, Mr. Ritank and
                                                                                      Mr. Anil Pandey, Advocates for UOI.
                                                                                      Mr. Kunal Sharma, Mr. Vaishnav
                                                                                      Kumar, Advocates for DDA
                                                                  versus

                                    MANMCHAND (DEC) THR LRS & ORS         .....Respondents
                                               Through: Appearance not given.
                          135
                          +         LA.APP. 204/2018
                                    OM PARKASH (DECEASED) THR LRS            .....Appellant
                                                     Through: Mr. Anuroop, Mr. Gaurav Bidhuri,
                                                              Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Gaurav Dua and Mr. Govil
                                                                                      Upadhyay, Advocates for DDA.
                          136
                          +         LA.APP. 209/2018
                                    VIRENDER & ANR                                                      .....Appellants
                                                     Through:                         Appearance not given.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.




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The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Kunal Sharma, Mr. Vaishanv
                                                                                      Kumar, Advocates for DDA
                          137
                          +         LA.APP. 245/2018, CM APPL. 54192-94/2018
                                    UNION OF INDIA                               .....Appellant
                                                    Through: Mr. Sanjay Kumar Pathak, Standing
                                                               Counsel with Ms. K.K. Kiran Pathak,
                                                               Mr. Sunil Kumar Jha, Mr. M.S.
                                                               Akhtar and Mr. Divakar Kapil,
                                                               Advocates for UOI.
                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                               Mr. Anil Pandey, Advocates for UOI.
                                                               Mr. Tushar Gupta, Mr. Parinay
                                                               Gupta, Advocates for DDA
                                                               Mr. Kunal Sharma, Mr. Vaishanv
                                                               Kumar, Advocates for DDA
                                                    versus

                                    BUDH RAM @ BUDH SINGH (DEC) THR LRS & ORS
                                                                              .....Respondents
                                                Through: Mr. Tushar Gupta and Mr. Parinay
                                                         Gupta, Advocates for DDA.
                          138
                          +         LA.APP. 246/2018, CM APPL. 54324-26/2018
                                    UNION OF INDIA                               .....Appellant
                                                    Through: Mr. Sanjay Kumar Pathak, Standing
                                                               Counsel with Ms. K.K. Kiran Pathak,
                                                               Mr. Sunil Kumar Jha, Mr. M.S.
                                                               Akhtar and Mr. Divakar Kapil,
                                                               Advocates for UOI.
                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                               Mr. Anil Pandey, Advocates for UOI.




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                                                                   versus

                                    HAR KISHAN (DEC) THR LRS & ORS      .....Respondents
                                                 Through: Mr. Neeraj Kumar, Advocate for
                                                           DDA.
                          139
                          +         LA.APP. 247/2018, CM APPL. 54360-62/2018
                                    UNION OF INDIA                               .....Appellant
                                                    Through: Mr. Sanjay Kumar Pathak, Standing
                                                               Counsel with Ms. K.K. Kiran Pathak,
                                                               Mr. Sunil Kumar Jha, Mr. M.S.
                                                               Akhtar and Mr. Divakar Kapil,
                                                               Advocates for UOI.
                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                               Mr. Anil Pandey, Advocates for UOI.
                                                               Mr. Roshan Lal Goel and Ms. Anju
                                                               Gupta, Advocates for R-2.

                                                                  versus

                                    RAM SAROOP (DEC) THR LRS & ORS           .....Respondents
                                                 Through: Mr. Roshan Lal Goel and Ms. Anju
                                                           Gupta, Advocates for DDA.
                                                           Mr. Roshan Lal Goel, Mr. Bhuvan
                                                           Goel, Advocates for DDA.
                          140
                          +         LA.APP. 4/2019, CM APPL. 1666-68/2019
                                    UNION OF INDIA                               .....Appellant
                                                     Through: Mr. Sanjay Kumar Pathak, Standing
                                                               Counsel with Ms. K.K. Kiran Pathak,
                                                               Mr. Sunil Kumar Jha, Mr. M.S.
                                                               Akhtar and Mr. Divakar Kapil,
                                                               Advocates for UOI.
                                                               Mr. Siddharth Panda, Mr. Ritank and
                                                               Mr. Anil Pandey, Advocates for UOI.

                                                                  versus




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                                     RAGHUBAR DAYAL @ RAGHBAR SINGH & ORS
                                                                         .....Respondents
                                                Through: Ms. Kamna Singh, Advocate for
                                                         DDA.
                          141
                          +         LA.APP. 49/2019, CM APPL. 16601/2019, CM APPL.16603-
                                    04/2019
                                    UNION OF INDIA                            .....Appellant
                                                   Through: Mr. Sanjay Kumar Pathak, Standing
                                                            Counsel with Ms. K.K. Kiran Pathak,
                                                            Mr. Sunil Kumar Jha, Mr. M.S.
                                                            Akhtar and Mr. Divakar Kapil,
                                                            Advocates for UOI.
                                                            Mr. Siddharth Panda, Mr. Ritank and
                                                            Mr. Anil Pandey, Advocates for UOI.

                                                                  versus

                                    HANSO (DECEASED) THR LRS & ANR          .....Respondents
                                                 Through: Mr. Sanjay Kumar Poddar, Sr. Adv.
                                                          with Ms. Mrinalni Sen, SC with Ms.
                                                          Shivangi Bhasin and Ms. Gauri
                                                          Shyam, Advs. for DDA
                                                          Ms. Prity Sharma, Advocate for
                                                          DDA.
                          142
                          +         LA.APP. 130/2019, CM APPL. 38327-28/2024
                                    DAL CHAND SHARMA & ORS                     .....Appellants
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                               Gupta and Mr. Ganga Ram
                                                               Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                               .....Respondents
                                                 Through:                             Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,




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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/06/2025 at 12:02:11
                                                                                       Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Tarunvir Singh Khehar and Ms.
                                                                                      Guneet B. Khehar, Advocates for
                                                                                      DDA.
                                                                                      Mr. Neeraj Kumar and Mr. Kartik
                                                                                      Garg, Advocates.
                          143
                          +         LA.APP. 137/2019 & CM APPL. 38884/2019
                                    BHOOP SINGH (DECEASED) THR LRS           .....Appellant
                                                    Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                             Gupta and Mr. Ganga Ram
                                                             Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA & ANR                                                .....Respondents
                                                  Through:                            Mr. Sanjay Kumar Pathak, Standing
                                                                                      Counsel with Ms. K.K. Kiran Pathak,
                                                                                      Mr. Sunil Kumar Jha, Mr. M.S.
                                                                                      Akhtar and Mr. Divakar Kapil,
                                                                                      Advocates for UOI.
                                                                                      Mr. Sanjay Poddar, Sr. Advocate with
                                                                                      Ms. Mrinalini Sen, Standing Counsel
                                                                                      with Ms. Shivangi Bhasin, Advocate
                                                                                      for DDA
                                                                                      Mr. Tarunvir Singh Khehar and Ms.
                                                                                      Guneet B. Khehar, Advocates for
                                                                                      DDA.
                          145
                          +         LA.APP. 298/2022
                                    JAI BHAGWAN DECEASED THROUGH HIS LEGAL HEIRS
                                    AND ORS.                           .....Appellants




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                                                                   Through:            Mr. Bhagwat Pd. Gupta, Mr. Rajesh
                                                                                      Gupta and Mr. Ganga Ram
                                                                                      Upadhyay, Advocates.

                                                                  versus

                                    UNION OF INDIA AND ANR.                  .....Respondents
                                                  Through: Mr. Sanjay Kumar Pathak, Standing
                                                            Counsel with Ms. K.K. Kiran Pathak,
                                                            Mr. Sunil Kumar Jha, Mr. M.S.
                                                            Akhtar and Mr. Divakar Kapil,
                                                            Advocates for UOI.
                                                            Mr. Anuj Chaturvedi, Ms. Harshita
                                                            Maheshwari, Advocates for DDA.

                                    CORAM:
                                    HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                  ORDER

% 02.06.2025

1. Learned Counsel for the parties submit that the Appeals pertain to four villages i.e., Khizarabad, Kilokari, Nangli Razapur and Ghari Maindu, as follows:

S.No. No. of Village Name Award No. & Rate as Cases Date Awarded
1. 21 Khizarabad 18/1992-93 Rs.89,600/-
19.06.1992 per Bigha

2. 62 Kilokari 14/1992-93 Rs.89,600/-

17.06.1993 per Bigha

3. 48 Nangli Razapur 16/1992-93 Rs.89,600/-

19.06.1992 per Bigha

4. 13 Ghari Maindu 13/1992-93 Rs.90,102/-

19.06.1992 per Bigha 1.1 Thus, the judgment to be pronounced would be in respect of 144 matters which are listed today.

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2. Learned Counsel for the parties submit that the learned Counsel for the Appellants has filed a tabular chart, which has been filed in consultation with the learned Counsel for the Respondents, setting out the village wise Appeals along with the date of Notification under Section 4 of the Land Acquisition Act, 1894 and date of the Award. This tabular chart comprises of details in respect of the 131 cases filed for property acquired in three villages i.e., Khizarabad, Kilokari and Nangli Razapur with Diary No.3994318 dated 02.06.2025.

3. The Registry is directed to ensure that the same is brought on record.

4. Learned Counsel for the Appellants submits that the they have relied on the Additional Submissions and a List of Dates during their arguments. The hard copy of the same has been handed across the Court today. 4.1 The Registry is directed to scan and upload the same so that it remains embedded in the case file.

5. Arguments heard.

6. Judgment reserved.

TARA VITASTA GANJU, J JUNE 02, 2025/ ha This is a digitally signed order.

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