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[Cites 0, Cited by 0] [Section 805] [Entire Act]

Bengal Presidency - Subsection

Section 805(b) in Police Regulations, Bengal , 1943

(b)All Sub-Inspectors (except Sub-Inspectors of the Town Police and Special Armed Force) whose mother-tongue is not Bengali, will pass the following tests in Bengali :-
(i)Making a translation in English of a Bengali paper read out to them.
(ii)Reading out a Bengali paper and dictating orders in Bengali on such a paper.
(iii)Translating into Bengali in writing an English report connected with a case.
(iv)Conversing correctly and with facility in Bengali with two or three Bengalis on subjects with which they have official concern.