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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(1)(b) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(b)to examine works under construction in the slum area or to take level or to remove, test, examine, replace or read any meter.