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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(4) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(4)[ Any duly authorised person, who during the counting of votes misconduct himself or fails to obey the lawful directions of the Returning Officer, may be removed from the place where the votes are being counted, by a Police Officer on duty acting under the direction of the Returning Officer or the Officer-in-charge in the election process.] [Sub-rule (4) was substituted by G. N. of 7.6.1990.]