Supreme Court - Daily Orders
Centrica India Offshore Pvt. Ltd New ... vs Commissioner Of Income Tax -I, New Delhi on 10 December, 2014
Bench: Madan B. Lokur, C. Nagappan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL)NO. 2644 of 2014
IN
SPECIAL LEAVE PETITION (C) No. 22295 of 2014
CENTRICA INDIA OFFSHORE PVT. LTD NEW DELHI Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX -I, NEW DELHI AND Ors Respondent(s)
O R D E R
This review petition has been filed against order dated 10.10.2014 whereby the special leave petition was dismissed.
We have considered the review petition on merits. In our opinion, no case for review of order dated 10.10.2014 is made out. Consequently, the review petition is dismissed.
…....................J. [MADAN B. LOKUR] …....................J. [C. NAGAPPAN] NEW DELHI DECEMBER 10, 2014 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.12.16 11:39:20 IST Reason: CHAMBER MATTER SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2644/2014 In SLP(C) No. 22295/2014 CENTRICA INDIA OFFSHORE PVT. LTD NEW DELHI Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX -I, NEW DELHI AND Ors Respondent(s) Date : 10/12/2014 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER
[Signed Order is placed on the file]