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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(2)Materials specified as damp-proof course shall be as indicated in [Haryana P.W.D. Specifications 1990] [Substituted vide. Haryana Government Gazette Notification No. 19996 dated 22.12.1997.]