Madhya Pradesh High Court
Smt.Jyoti Sharma vs Vishnu Goyal on 5 July, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
SA No. 657 of 2009
(SMT.JYOTI SHARMA Vs VISHNU GOYAL AND OTHERS)
Dated : 05-07-2022
Shri Bhagwan Das Jain, learned counsel for the appellant.
Shri Santosh Agrawal, learned counsel for respondent No.1.
I.A.No.1496/2019, under Order 41 Rule 27 read with Section 151 CPC. Learned counsel for the respondent seeks time to file reply. List after two weeks.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
MADHU Digitally signed by MADHU SOODAN PRASAD DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, SOODAN st=Madhya Pradesh, 2.5.4.20=d6b55bd7b8b095e45b0d58a876e9dd0 57f98aa4a26968acc4ea58035d05b0084, pseudonym=21DE0DCEA1B5577FE9666E96A639 DACD88861D95, PRASAD serialNumber=DE0210C75DA91FC2450CFA0F06 90B6A99A0171130FC18D279EADF9DF4DBD2F5 8, cn=MADHU SOODAN PRASAD Date: 2022.07.07 10:00:09 +05'00'