Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000

(e)The words and expressions not defined in these regulations but defined in the Act shall have the same meanings respectively assigned to them in the Act.