Bombay High Court
Akshay Prakashrao Paraskar vs The Collector, Amravati Division, ... on 10 January, 2020
Author: A. S. Chandurkar
Bench: Ravi K. Deshpande, A.S. Chandurkar
17-WP-994-19 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO.994 OF 2019
Akshay Prakashrao Paraskar, Nandgaon Khandeshward Dist. Amravati
-vs-
The Collector, Amravati District, Amravati and ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri S.M. Vaishnav, Advocate for petitioner.
Ms S. Jachak, Assistant Government Pleader for
respondent No.1
Shri S. A. Marathe, Advocate for respondent No.2.
Shri N. S. Bhelkar, Advocate for respondent No.3.
CORAM : R. K. DESHPANDE AND
A. S. CHANDURKAR, JJ.
DATE : January 10, 2020 Shri S. M. Vaishnav, learned counsel appearing for the petitioner submits that the proceedings for disqualification are decided.
As the petition has become infructuous, it is dismissed as such.
JUDGE JUDGE
Asmita
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