Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors. & Ors on 21 November, 2023
$~47-50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023 & CM APPL. 60027/2023, CM APPL. 60044/2023
CM APPL. 60045/2023
DR. MAHESH PRAKASH SHINDE & ORS. & ORS.
..... Appellant
Through: Ms. Mithu Jain, Mr. Apoorve Karol
and Ms. Kavitoli G. Yeptho, Advs.
Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advs for College of
physicians and Surgeons of Mumbai.
versus
UNION OF INDIA & ORS. & ORS.
..... Respondent
Through: Mr. T.P. Singh, Sr. Central
Government Counsel
Mr. Kirtiman Singh with Mr. Waize
Ali Noor, Advocates for NBE.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Ms.
Anum Husain, Advs. for NMC.
+ LPA 149/2023 & CM APPL. 9913/2023, CM APPL. 9914/2023
CM APPL. 9917/2023, CM APPL. 42078/2023, CM APPL.
44268/2023, CM APPL. 44269/2023
DR SACHIN GAGAJIBHAI SHETA
..... Appellant
Through: Ms. Mithu Jain, Mr. Apoorve Karol
and Ms. Kavitoli G. Yeptho, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/11/2023 at 23:21:47
UNION OF INDIA AND ORS ..... Respondent
Through: Ms. Nidhi Raman, CGSC with Mr.
Akash Mishra, Adv.
Mr. Kirtiman Singh with Mr. Waize
Ali Noor, Advocates for NBE.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Ms.
Anum Husain, Advs. for NMC.
+ LPA 16/2023
DR. RASHI SATYANARAYAN SONI & ORS.
..... Appellant
Through: Ms. Mithu Jain, Mr. Apoorve Karol
and Ms. Kavitoli G. Yeptho, Advs.
Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advs for College of
physicians and Surgeons of Mumbai.
versus
UNION OF INDIA & ORS.
..... Respondent
Through: Ms. Nidhi Raman, CGSC with Mr.
Akash Mishra, Adv.
Mr. Kirtiman Singh with Mr. Waize
Ali Noor, Advocates for NBE.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Ms.
Anum Husain, Advs. for NMC.
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF MUMBAI
..... Appellant
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/11/2023 at 23:21:47
Archit Mudgal, Advs for College of
physicians and Surgeons of Mumbai.
versus
UNION OF INDIA AND ORS
..... Respondent
Through: Mr. Kirtiman Singh with Mr. Waize
Ali Noor, Advocates for NBE.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Ms.
Anum Husain, Advs. for NMC.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 21.11.2023
1. Mr. Akhil Sibal, learned senior counsel for CPS, Mumbai, prays for and is permitted to file an additional affidavit within a week. Reply affidavit, if any, be filed before the next date of hearing.
2. List on 08th January, 2024.
THE ACTING CHIEF JUSTICE MINI PUSHKARNA, J NOVEMBER 21, 2023 N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 23:21:47