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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(6) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(6)All the proceedings shall be held in the local language with effective and credible translators, if needed, to ensure that all the participants may understand and express their views.