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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Andhra Pradesh - Subsection

Section 66(1)(h) in Andhra Pradesh Co-Operative Societies Act, 1964

(h)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding up the affairs of the society ;