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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(42) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(42)to promote the development of the study of Gujarat and Hindi (in Devanagri script) and other languages and the use of Gujarati or Hindi (in Devanagri script) or both as the media of instruction and examination;