Madras High Court
M/S. S.K. Infrastructures vs The Chief Engineer on 26 February, 2026
Author: P.T.Asha
Bench: P.T. Asha
WP No. 7013 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26-02-2026
CORAM
THE HON'BLE MS. JUSTICE P.T. ASHA
WP No. 7013 of 2026
and
WMP Nos. 7637 & 7639 of 2026
M/s. S.K. INFRASTRUCTURES
Rep by its Partner Mr.V.Senthilkumar
S/o.R.Velumani
Door No.25, Devadas street
Vedachala Nagar, Chengalpattu-603 001.
..Petitioner(s)
Vs
The Chief Engineer
Fishing Harbour Project Circle
Integrated Office Complex
Animal Husbandry and Fisheries and
Fishermen Welfare Department
Nandanam, Chennai-600 035.
..Respondent(s)
PRAYER : Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Certiorarified Mandamus calling for the records
pertaining to the impugned Short Term E-Tender Notice Inviting
No.21/DB/F.114N/2026 dated 03.02.2026 issued by the respondent herein and
to quash the same and consequently direct the respondent to issue fresh tender
notification by following due process of law.
For Petitioner: Mr.K.V.T.Kannan
For Respondent: Mr.P.S.Raman, Advocate General
Assisted by Mr.Yogesh Kannadasan
Special Government Pleader
__________
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WP No. 7013 of 2026
ORDER
The learned counsel appearing for the petitioner seeks leave of this Court to withdraw the above writ petition and he has made an endorsement to that effect in the case bundle.
2. Recording the submissions of the learned counsel for the petitioner and the endorsement so made, the writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
26-02-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No DS To:
The Chief Engineer Fishing Harbour Project Circle Integrated Office Complex Animal Husbandry and Fisheries and Fishermen Welfare Department Nandanam, Chennai-600 035.
__________ Page2 of 3 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 06:30:36 pm ) WP No. 7013 of 2026 P.T.ASHA J.
DS WP No. 7013 of 2026 and WMP Nos. 7637 & 7639 of 2026 26-02-2026 __________ Page3 of 3 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2026 06:30:36 pm )