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[Cites 0, Cited by 0] [Section 242(2)] [Section 242] [Entire Act]

State of Tamilnadu - Subsection

Section 242(2)(iv) in Tamil Nadu Panchayats Act, 1994

(iv)as to the resignations of Chairman, Vice-Chairman and Members of Panchayat Union Councils and District Panchayats and of the Presidents, Vice-Presidents and members of Village Panchayats and the date on which such resignations shall take effect;