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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Nagaland - Subsection

Section 340(1)(h) in Nagaland Municipal Act, 2001

(h)To convert into a stall, office, warehouse or go-down, workshop, factory or garage any building not originally constructed for use as such or to convert any building constructed for such purpose, by sub-division or addition, in greater or lesser number of such stalls, shops, offices warehouses or go-downs, workshops, factories or garages;