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Union of India - Section

Section 239 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

239. Authority when Wrecked or Lost.

- When one of Indian Naval Ships is wrecked, or otherwise lost or destroyed or taken by the enemy, the command, power, and authority given to the Captain, and to the other officers and the crew with respect to each other, shall remain and be in full force, as effectually as if the ship were not lost.