Section 10(6)(e) in Himachal Pradesh Waqf Rules, 2016

[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

(e)to fix -

(i)the date of notification;

(ii)the last date for receipt of nomination;

(iii)the date of scrutiny of nomination and publication of list of candidates validly nominated;

(iv)the last date and hour for withdrawal of candidature;

(v)the date of publication of the final list;

(vi)the date and hour for poll; and

(vii)the date and hour of scrutiny and counting of votes.

Legal Document View