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State of Uttar Pradesh - Section

Section 34 in U.P. Zila Panchayats Service Rules, 1970

34. Taking effect of the order of dismissal or removal.

- Where a servant has been placed under suspension as provided hereinbefore and the enquiry into his conduct results in his dismissal or removal from service, the order of dismissal or removal shall take effect from the date of communication of such order.