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State of Madhya Pradesh - Section

Section 10A in The M.P. Licensing Board (Electrical) Regulations, 1960

10A. [ Delegation of Secretary's Functions. [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]

- The Board may delegate such functions of the Secretary to the Superintending Engineer (Electrical Safety) and Executive Engineer (Electrical Safety) as may be deemed necessary].II. Examinations