Section 2(b) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003
(b)"Committee for Admissions" means the Committee nominated by the Competent Authority to select and make allotment of candidates to University; Un-Aided Private Professional Institutions including Minority Professional Institutions offering MBA/MCA Courses in the State for Admissions in accordance with the provisions laid down herein.
