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[Cites 0, Cited by 0] [Section 39(7)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(7)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)provision for a peer counsellor to stay in regular contact with these groups to discuss their rehabilitation plans and provide creative outlets for their energy and to tide over crisis periods in their life.