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Punjab-Haryana High Court

Bhoop Singh vs Abhay Singh & Ors on 27 July, 2017

104-A
          IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH
                                   ****
                           CRR No.236 of 2017
                        Date of Decision: 27.07.2017
                                   ****

Bhoop Singh

                                                                    ..... Petitioner
                                    Versus

Abhay Singh and others
                                                                 ..... Respondents

CORAM: HON'BLE MR. JUSTICE SUDIP AHLUWALIA

Present:      Mr. R.S. Mamli, Advocate,
              for the petitioner.

              Mr. R.S. Tacoria, Advocate,
              for respondent Nos.1 to 4.

              Mr. Vikas Malik, DAG, Haryana.

SUDIP AHLUWALIA J. (ORAL)

For order, see detailed order of even date passed in CRR No. 4620 of 2016 titled as "Abhey Singh and others Vs. State of Haryana".




27.07.2017                                     (SUDIP AHLUWALIA)
Bhumika                                            JUDGE

1. Whether speaking/reasoned: No

2. Whether reportable: No 1 of 1 ::: Downloaded on - 05-08-2017 07:57:51 :::