Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 153A in Bihar Education Code, 1961 153A. The Primary Education Rules, 1959. - In exercise of the powers conferred by sub-section (1) read with clause (e) of sub-section (2) of Section 18 of the Bihar and Orissa Primary Education Act, 1919, the Governor of Bihar is pleased to make the following rules, namely :-
