Rajasthan High Court - Jaipur
Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 28 February, 2020
Author: Indrajit Mahanty
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 34/2019
Kirloskar Technologies Pvt. Ltd.
----Petitioner
Versus
Rajasthan Medical Services Corporation Limited
----Respondent
For Petitioner(s) : Mr. Akshay Sharma, Adv.
For Respondent(s) :
HON'BLE THE CHIEF JUSTICE Order 28/02/2020 As prayed by the learned Counsel for the petitioner, list on 20.03.2020.
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