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Rajasthan High Court - Jaipur

Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 28 February, 2020

Author: Indrajit Mahanty

Bench: Chief Justice

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Arbitration Application No. 34/2019

                                   Kirloskar Technologies Pvt. Ltd.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Rajasthan Medical Services Corporation Limited
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Akshay Sharma, Adv.

For Respondent(s) :

HON'BLE THE CHIEF JUSTICE Order 28/02/2020 As prayed by the learned Counsel for the petitioner, list on 20.03.2020.

(INDRAJIT MAHANTY),CJ NAVAL KISHOR-AKS/21 (Downloaded on 29/02/2020 at 09:22:55 PM) Powered by TCPDF (www.tcpdf.org)