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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3)(iv) in The Punjab Animal Contagious Diseases Rules, 1953

(iv)The compensation so paid is debitable to the Minor head "E- Hospitals and Dispensaries-E-1-Moffassil Veterinary Hospitals and Dispensaries- Contingencies" of that Major head "41-Veterinary.