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[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(9)(g) in United Bank of India (Employees') Pension Regulations, 1995

(g)in respect of whom invalid pension under regulation 30 or compassionate allowance under regulation 31 or compulsory retirement pension under regulation 33 is admissible, commutation shall become absolute on the date of the medical certificate given by a medical officer approved by the Bank.