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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(l) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(l)the delivery of possession of lands and mines on the surrender, expiration or termination of the lease;