Section 15(1) in Hyderabad City Police Act, 1348 F
(1)Every person employed under this Act shall on ceasing to be in the Police force, return without delay to the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] or to any such person and at such place as he may fix, the following articles:-(a)Certificate of service,(b)all livery, arms with accoutrements and other necessary articles furnished to him for the execution of duties.
