Delhi High Court - Orders
Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 2 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 225/2020 & C.M.No.23989/2020, 2106/2021
MAHUA BINDAL ..... Appellant
Through Mr.Samar Bansal with Ms.Harsheen
Madan Palli, Mr.Madhav Gupta and
Mr.Apoorv S., Advs.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
..... Respondents
Through Mr.T.Singhdev, Ms.Michelle B.Das,
Advs. for R-3.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 02.12.2021 Since one of us (Manmohan, J) has been assigned special Division Bench matter, no time left.
List on 17th February, 2022.
MANMOHAN, J NAVIN CHAWLA, J DECEMBER 2, 2021 RN Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:05.12.2021 18:17:24