Gauhati High Court
Ms Saptagon Asia Private Limited vs The Union Of India on 10 March, 2026
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/6
GAHC010139192025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3647/2025
MS SAPTAGON ASIA PRIVATE LIMITED
9FORMERLY G-ENG ADVISORY PVT. LTD,
HAVING ITS REGD. OFFICE AT PLOT EMERALD ESTATE PRIMARY
SCHOOL, ADJACENT WORLD MARKET MALL, SECTOR 65, GURUGRAM,
GURGAON, HARYANA,
REP. BY AUTH. REP. KUMARI PRIYANKA, AGE-26,
D/O- JAI SINGH HOODA,
RESIDENT OF HOUSE NO 295 GALI NO 2, DAYANAND NAGAR,
BAHADURGARH, HARYANA
VERSUS
THE UNION OF INDIA
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA ,
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS TRANSPORT BHAWAN,
NEW DELHI
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
UNDER MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
REPRESENTED BY ITS CHAIRMAN
G-5AND6
SECTOR-10
DWARKA
NEW DELHI
3:THE REGIONAL OFFICER
NORTH EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN-781006.
4:GENERAL MANAGER (TECH) NORTH EAST DIVISION
Page No. 2/6
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN -781006.
5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NORTH-EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN-781006.
6:THE PROJECT DIRECTOR NHAI
PIU BONGAIGAON
(NATIONAL HIGHWAYS AUTHORITY OF INDIA)
DOLAIGAON
MAJPARA (OPP.NAAM GHAR)
DISTRICT - BONGAIGAON
ASSAM
7:MS SHIV BUILDINDIA PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 401
SIDHHRAJ ZAVOD
NEAR SARGASAN CROSS ROAD
S.G. HIGHWAY SARGASAN
GANDHINAGAR
GUJARAT. PIN - 382421
ALSO HAVING OFFICE AT PATHSALA
DISTRICT - BAJALI
ASSAM
Advocate for the Petitioner : MR S R A NASER, MD F FARIDI,MR. A DHAR,MR P S
DEKA,MR. A CHETRY
Advocate for the Respondent : DY.S.G.I., MR. S K MEDHI(C.G.C),SC, NHAI
Linked Case : WP(C)/4833/2025
M/S KHANNA DESIGNERS AND CONSULTANTS PVT LTD
(CORPORATE IDENTITY NUMBER U74900PB2013PTC037662) HAVING ITS
REGD OFFICE AT H.NO-672
SST NAGAR PATIALA
PUMJAB
Page No. 3/6
PIN-147001
INDIA AND ALSO HAVING ITS ADMINISTRATIVE OFFICE AT 473
PACE CITY -II
SECTOR -37
GURUGRAM HARYANA PIN-122004
REP. HEREIN BY BANAMALI ROUTH
AGE 32 YRS
S/O- BIKASH ROUTH
PERMANENT R/O- H.NO-16
GALI NO-2
VILL- TIKRI
SECTOR 48
GURRGAON
HARYANA
PIN-122018
2: SUMEET KHANNA
S/O- SUBHASH CHANDER KHANNA
PERMANENT RESIDENT OF
VILLA NO-3
TULIP IVORY
SECTOR 70
BADSHAHPUR
GURGAON
PIN-122101 AND MANAGING DIRECTOR OF THE M/S KHANNA DESIGNER
AND CONSULTANTS PRIVATE LIMITED
I.E OETIONER NO-1 (DIN-07901541) PRESENTLY R/O- VILLA NO-3
TULIP IVORY
SECTOR 70
GURGAON
PIN-122101
VERSUS
THE UNION OF INDIA AND OTHRS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN-1
PARLIAMENT STREET
NEW DELHI-01
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
REPRESENTED BY ITS CHAIRMAN G 5 AND 6
SECTOR 10
DWARKA
NEW DELHI-110075.
3:THE REGIONAL OFFICER
Page No. 4/6
NORTH EAST DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
4:GENERAL MANAGER (TECH) NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
6:THE PROJECT DIRECTOR
NHAI
PIU-BONGAIGAON
(NHAI)
DOLAIGAON
MAJPARA (OPP. NAMGHAR)
DIST- BONGAIGAON
ASSAM
7:M/S SHIV BUILDINDIA PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 401
SIDHHRAJZAVOD
NEAR SARGASAN CROSS ROAD
S.G. HIGHWAY SARGASAN
GANDHINAGAR
GUJARAT
PIN-382421
ALSO HAVING OFFICE AT PATHSALA
DISTRICT-BAJALI
ASSAM
8:M/S TPF ENGINEERING PRIVATE LIMITED
REPRESENTED BY ITS DIRECTOR HAVING ITS REGISTERED OFFICE AT
1401
RUPA SAPPHIRE
Page No. 5/6
PLOT NO. 12
SECTOR 18
OPPOSITE SANPADA RAILWAY
SION-PANVEL HWY
VASHI
NAVI MUMBAI
MAHARASHTRA
PIN-4004705
9:MAV ASSOCIATES LLP
HAVING ITS REGISTERED OFFICE AT 1ST FLOOR
A-21
PUSHPANJALI ENCLAVE
PITAMPURA
DELHI
PIN-110034
Advocate for : MS. S NATH
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND OTHRS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 10.03.2026 Mr. A. Dhar and Mr. P.S. Deka, learned counsel for the petitioners and Ms. R. Dutta, learned counsel appearing on behalf of Mr. S.K. Medhi, learned CGC for the respondent no. 1 are present.
Mr. D. Saikia, learned Senior Counsel assisted by Ms. R. Borah, learned Standing Counsel, NHAI has submitted that rejoinder affidavits have been filed on behalf of the petitioners recently and 2 [two] weeks' time would be needed to file the replies to the said rejoinder affidavits.
A request is, therefore, made for listing of the cases after 2 [two] weeks. As sought for and as agreed to by the learned counsel for the parties, list the cases on 07.04.2026.
Interim orders, wherever passed earlier, shall continue till the next date of listing.
JUDGE Page No. 6/6 Comparing Assistant