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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(b) in The Calcutta Tramways Company (Taking Over Of Management) Act, 1967

(b)require any person having the possession, custody or control of any register or record relating to the undertaking of the Company to produce such register or record;