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[Section 23]
[Entire Act]
State of Uttarakhand - Subsection
Section 23(1) in Uttaranchal University Act, 2012
| (a) the Chancellor | - | Chairman; |
| (b) the Vice-Chancellor | - | Member Secretary; |
| (c) Academician nominated by the Visitor | - | One Member |
| (d) Nominee of the State | - | One member; |
| (e) Nominated by the Society | - | Five Members |
| (f) Eminent invited academicians | - | Three Members. |