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Union of India - Section

Section 82 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

82. Handling of materials and transport routes, access and evacuation routes .-(1) Facilities and transport routes shall be designed in such a manner that handling of materials and personnel traffic can take place efficiently and safely.

(2)Handling of materials shall to the extent possible take place by means of mechanical systems and technical appliances.
(3)Evacuation routes shall be designed in such a manner that all evacuation can take place in a simple, quick and safe way.
(4)There shall be at least two evacuation routes from areas with general movements.