Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Sikkim - Subsection Section 93(b) in Sikkim Urban and Regional Planning and Development Act, 1998 (b)The transfer of all the officers and employees of the authorities as mentioned in clause (a) above to the concerned Authority, from the said date;
