Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 1] [Entire Act] Union of India - Subsection Section 1(4) in Consumer Protection Act, 2019 (4)Save as otherwise expressly provided by the Central Government, by notification, this Act shall apply to all goods and services.
