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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(t) in The U.P. Entertainments and Betting Tax Act, 1979

(t)[ words and expressions used in this Act but not defined, shall have the meaning respectively assigned to them in the Cable Television Networks (Regulation) Act, 1995;] [Inserted by U.P. Act No. 15 of 2001 (w.e.f. 05.03.2001).]