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State of Uttar Pradesh - Section

Section 16 in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

16. [ Issue of duplicate certificate of Registration or Licence. [Substituted by Notification No. 2793/36-3-1 (ML)-88, dated 31st December, 1993, published in the U. P. Gazette (Extraordinary), Part 4, Section (Kha), dated 31st December, 1993.]

- Where a certificate of registration or licence granted or renewed under the preceding rules has been lost, defaced or accidentally destroyed, a duplicate thereof may be granted on payment of Fee of Rs. 30.00.]