Section 9(2)(b) in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

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State of Punjab - Subsection

Section 9(2)(b) in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

(b)if such person is appointed otherwise,

(i)revert him to his former post; or

(ii)deal with him in such other manner as the terms and conditions of his previous appointment permit;