Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(5) in The U.P. Water Management And Regulatory Commission Act, 2008 (5)The salary, allowances and other conditions of services of the Chairperson or the Members shall not be varied to their disadvantage after appointment.
