Section 535(b) in Police Regulations, Bengal , 1943
(b)The register shall be put up once a week at headquarters before the Superintendent and at subdivisions before the Sub-divisional Police Officer or Circle Inspector, and they shall satisfy themselves that proper provision for conducting such cases has been made, and that no failure of justice has occurred owing to the Crown not being represented. Copies of any entries referring to appeals in cases sent up by the. Railway Police shall be sent to the Superintendent of the Railway Police concerned.