Section 6(k) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

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State of Uttar Pradesh - Subsection

Section 6(k) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(k)to decide the standards regarding an area or a place or a location to be made available to the vendors;

(I)to ensure continuation and up-gradation of weekly markets;